Om Prakash vs State Of U.P. And Others
2011 Latest Caselaw 3361 ALL

Citation : 2011 Latest Caselaw 3361 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Om Prakash vs State Of U.P. And Others on 1 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 42934 of 2011
 

 
Petitioner :- Om Prakash
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pankaj Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

The petitioner is working as Senior Clerk in the office of Divisional Director, Social Forestry Division, Agra and by the impugned order he has been transferred to Etah Forest Division, Head Quarter as a Senior Clerk to look after the works of Etah and Kanshi Ram Nagar, Forest Division.

Learned counsel for the petitioner submitted that there is no post of Senior Clerk at Etah and Kanshi Ram Nagar, Head Quarter, therefore, such order cannot be executed.

Learned Standing Counsel is directed to seek instruction in the matter.

Put up on Thursday i.e. on 4.8.2011 as fresh.

Order Date :- 1.8.2011