Citation : 2011 Latest Caselaw 3357 ALL
Judgement Date : 1 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 42367 of 2011 Petitioner :- Kaushalendra Pratap Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Gulab Chandra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 1.8.2011
OP
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