Citation : 2011 Latest Caselaw 3339 ALL
Judgement Date : 1 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 42360 of 2011 Petitioner :- Ram Autar And Another Respondent :- Union Of India And Others Petitioner Counsel :- Arun Kumar Tewari Respondent Counsel :- A.S.G.I. Hon'ble Rajes Kumar,J.
Respondent no. 1 is only proforma party. The only relevant party is respondent no. 2.
Issue notice to respondent no. 2.
Order Date :- 1.8.2011
OP
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