Citation : 2011 Latest Caselaw 3338 ALL
Judgement Date : 1 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19442 of 2011 Petitioner :- Pappu Respondent :- State Of U.P. Petitioner Counsel :- M.C. Tiwari,Kiran Tiwari Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
List thereafter.
Order Date :- 1.8.2011
Gss
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