Talvinder vs State Of U.P.
2011 Latest Caselaw 3337 ALL

Citation : 2011 Latest Caselaw 3337 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Talvinder vs State Of U.P. on 1 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4392 of 2011
 

 
Petitioner :- Talvinder
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sushil Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

The learned counsel for the appellant informed that the lower court's record has been received in Criminal Appeal No. 3853 of 2011.

Put up on 08.08.2011 as fresh along with the aforesaid connected appeal and lower court's record.

Date :- 1.8.2011

shailesh

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