Indresh Kumar And Others vs The Vice Chancellor, Deen Dayal ...
2011 Latest Caselaw 3324 ALL

Citation : 2011 Latest Caselaw 3324 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Indresh Kumar And Others vs The Vice Chancellor, Deen Dayal ... on 1 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 27296 of 2011
 

 
Petitioner :- Indresh Kumar And Others
 
Respondent :- The Vice Chancellor, Deen Dayal University And Others
 
Petitioner Counsel :- Ranjeet Asthana
 
Respondent Counsel :- Smt. Sunita Agrawal,S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list.

Order Date :- 1.8.2011

SRY

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