Smt. Meena Devi And Another vs State Of U.P.
2011 Latest Caselaw 3321 ALL

Citation : 2011 Latest Caselaw 3321 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Smt. Meena Devi And Another vs State Of U.P. on 1 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19449 of 2011
 

 
Petitioner :- Smt. Meena Devi And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajendra Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted four weeks time to file counter affidavit.

List thereafter.

Order Date :- 1.8.2011

Gss

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