M/S Shubham Goldiee Masala (P) ... vs Union Of India & Others
2011 Latest Caselaw 997 ALL

Citation : 2011 Latest Caselaw 997 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

M/S Shubham Goldiee Masala (P) ... vs Union Of India & Others on 8 April, 2011

Bench: Rajes Kumar, Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT TAX No. - 1055 of 2007
 

 
Petitioner :- M/S Shubham Goldiee Masala (P) Limited & Another
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Pankaj Bhatia
 
Respondent Counsel :- A.S.G.I.,S K Misra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Bharati Sapru,J.

The case is passed over on the request of learned counsel for the petitioner.

Order Date :- 8.4.2011

Download the LatestLaws.com Mobile App