Krishna Kumar Singh vs Jagdish Narain Alias Jagdish ...
2011 Latest Caselaw 978 ALL

Citation : 2011 Latest Caselaw 978 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

Krishna Kumar Singh vs Jagdish Narain Alias Jagdish ... on 8 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 20655 of 2011
 

 
Petitioner :- Krishna Kumar Singh
 
Respondent :- Jagdish Narain Alias Jagdish Prasad And Others
 
Petitioner Counsel :- Vikas Tiwari,Suresh Chandra Varma
 

 
Hon'ble Rajes Kumar,J.

Sri Anoop Trivedi, Advocate, filed his Vakalatnama on behalf of the respondent and requested that the matter may be taken up on Wednesday.

Put up on Wednesday i.e. on 13.4.2011 as fresh, showing the name of Sri Anoop Trivedi as counsel for the respondent. Learned counsel for the petitioner may provide one copy of the petition to learned counsel for the respondent.

Order Date :- 8.4.2011

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