Bal Krishna Pandey vs State Of U.P.
2011 Latest Caselaw 977 ALL

Citation : 2011 Latest Caselaw 977 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

Bal Krishna Pandey vs State Of U.P. on 8 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5974 of 2011
 

 
Petitioner :- Bal Krishna Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sheshadri Trivedi,Satish Trivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

Parcha filed by Sri Ranjeet Asthana on behalf of the applicant is taken on record.

Counter affidavit filed by learned AGA today is taken record.

Rejoinder affidavit may be filed within two weeks.

List thereafter.

Order Date :- 8.4.2011

SU.

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