Citation : 2011 Latest Caselaw 972 ALL
Judgement Date : 8 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 1574 of 2011 Petitioner :- Mohd. Qasim Respondent :- State Of U.P. And Others Petitioner Counsel :- J. H. Khan,Gulrez Khan Respondent Counsel :- C. S. C.,S.P.Srivastava Hon'ble V.K. Shukla,J.
Three weeks and no more time is allowed for filing counter affidavit.
List after three weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 8.4.2011
SRY
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