Sumit Verma vs State Of U.P. And Another
2011 Latest Caselaw 965 ALL

Citation : 2011 Latest Caselaw 965 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

Sumit Verma vs State Of U.P. And Another on 8 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9359 of 2011
 

 
Petitioner :- Sumit Verma
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Praveen Kumar Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

Issue notice.

List after six weeks.

Order Date :- 8.4.2011

SU.

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