Citation : 2011 Latest Caselaw 964 ALL
Judgement Date : 8 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8922 of 2011 Petitioner :- Rajveer Respondent :- State Of U.P. Petitioner Counsel :- Lav Srivastava,Ranjay Kumar,V.P.Srivastava Respondent Counsel :- Govt.Advocate Hon'ble B.N. Shukla,J.
List on 5.5.2011.
Order Date :- 8.4.2011
SU.
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