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Chaturanand Tiwari And Another vs Addl. District & Sessions Judge ...
2011 Latest Caselaw 950 ALL

Citation : 2011 Latest Caselaw 950 ALL
Judgement Date : 7 April, 2011

Allahabad High Court
Chaturanand Tiwari And Another vs Addl. District & Sessions Judge ... on 7 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 20423 of 2011
 

 
Petitioner :- Chaturanand Tiwari And Another
 
Respondent :- Addl. District & Sessions Judge And Others
 
Petitioner Counsel :- Yogesh Agarwal
 

 
Hon'ble Rajes Kumar,J.

Sri Virendra Chaubey, Advocte, has filed Vakalatnama on behalf of respondent no. 2 requested that the matter may be taken up on Monday.

Put up on Monday i.e. on 11.4.2011 as fresh showing the name of Sri Virendra Chaubey as counsel for the opposite party. A copy of the petition has been served upon Sri Virendra Chaubey, Advocate.

Order Date :- 7.4.2011

OP

 

 

 
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