Citation : 2011 Latest Caselaw 949 ALL
Judgement Date : 7 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 150 of 2011 Petitioner :- M/S Swarup Industries Respondent :- M/S Ess Aar Universal Pvt. Ltd. And Another Petitioner Counsel :- Rajnish Pandey,V.K. Singh Hon'ble Rajes Kumar,J.
Issue notice.
List in the week commencing 9.5.2011. Meanwhile, the execution for the realization of the cost shall remain stayed.
Order Date :- 7.4.2011
OP
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