Citation : 2011 Latest Caselaw 948 ALL
Judgement Date : 7 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1464 of 2011 Petitioner :- Abdul Jabbar Respondent :- State Of U.P. Petitioner Counsel :- Prem Shankar Mishra Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
Counter affidavit filed by learned AGA today is taken record.
Rejoinder affidavit may be filed within two weeks.
List thereafter.
Order Date :- 7.4.2011
SU.
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