Citation : 2011 Latest Caselaw 929 ALL
Judgement Date : 6 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19899 of 2010 Petitioner :- Gopal Respondent :- State Of U.P. Petitioner Counsel :- P.C. Srivastava,R.K.Verma Respondent Counsel :- Govt.Advocate,Shesh Nath Yadav Hon'ble B.N. Shukla,J.
Counter affidavit filed by learned AGA today is taken record.
List after two weeks.
Order Date :- 6.4.2011
SU.
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