Murari Lal Bhalotia vs Additional District Judge And ...
2011 Latest Caselaw 928 ALL

Citation : 2011 Latest Caselaw 928 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Murari Lal Bhalotia vs Additional District Judge And ... on 6 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 634 of 2009
 

 
Petitioner :- Murari Lal Bhalotia
 
Respondent :- Additional District Judge And Another
 
Petitioner Counsel :- Arvind Srivastava
 
Respondent Counsel :- S.C.,Rajeev Chaddha
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 6.4.2011

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