Gopi Alias Gopi Chandra vs State Of U.P.
2011 Latest Caselaw 922 ALL

Citation : 2011 Latest Caselaw 922 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Gopi Alias Gopi Chandra vs State Of U.P. on 6 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34820 of 2010
 

 
Petitioner :- Gopi Alias Gopi Chandra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kr. Hans Pratap Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

None is present on behalf of Ramadhin in connected matter.

Counter affidavit filed by learned AGA today is taken record.

List in the next cause list.

Order Date :- 6.4.2011

SU.

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