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Prakash @ Ram Prakash vs State Of U.P.
2011 Latest Caselaw 920 ALL

Citation : 2011 Latest Caselaw 920 ALL
Judgement Date : 6 April, 2011

Allahabad High Court
Prakash @ Ram Prakash vs State Of U.P. on 6 April, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33306 of 2009
 

 
Petitioner :- Prakash @ Ram Prakash
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- J.S. Parihar,Hans Pratap Singh,P.S. Parihar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

None is present on behalf of Ramadhin in connected matter.

Counter affidavit filed by learned AGA today is taken record.

List in the next cause list.

Order Date :- 6.4.2011

SU.

 

 

 
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