Smt. Usha Devi vs Brejendra Kumar Mishra And ...
2011 Latest Caselaw 917 ALL

Citation : 2011 Latest Caselaw 917 ALL
Judgement Date : 6 April, 2011

Allahabad High Court

Smt. Usha Devi vs Brejendra Kumar Mishra And ... on 6 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 152 of 2011
 

 
Petitioner :- Smt. Usha Devi
 
Respondent :- Brejendra Kumar Mishra And Another
 
Petitioner Counsel :- P.S. Chaturvedi
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent, returnable at an early date. The applicant may take steps to serve the respondent by registered post.

List in the week commencing 9.5.2011.

Till the next date of listing, the further proceeding in Suit No. 595 of 2010 (Brijendra Kumar Vs. Smt. Usha Devi) shall remain stayed.

Order Date :- 6.4.2011

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