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Smt. Rinku Sharma vs Satyawan Kumar Sharma
2011 Latest Caselaw 908 ALL

Citation : 2011 Latest Caselaw 908 ALL
Judgement Date : 6 April, 2011

Allahabad High Court
Smt. Rinku Sharma vs Satyawan Kumar Sharma on 6 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 13 of 2011
 

 
Petitioner :- Smt. Rinku Sharma
 
Respondent :- Satyawan Kumar Sharma
 
Petitioner Counsel :- Gautam Chaudhary,G.N. Kanaujiya
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 6.4.2011

OP

 

 

 
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