Citation : 2011 Latest Caselaw 906 ALL
Judgement Date : 6 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24131 of 2010 Petitioner :- Ramadhin Respondent :- State Of U.P. Petitioner Counsel :- Ram Kishor Gupta Respondent Counsel :- Govt.Advocate Hon'ble B.N. Shukla,J.
None is present on behalf of the applicant.
Counter affidavit filed by learned AGA today is taken record.
List in the next cause list.
Order Date :- 6.4.2011
SU.
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