Citation : 2011 Latest Caselaw 905 ALL
Judgement Date : 6 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- GOVERNMENT APPEAL No. - 4952 of 2004 Petitioner :- State Of U.P. Respondent :- Dharampal And Another Petitioner Counsel :- Govt Advocate Hon'ble Amar Saran,J.
Hon'ble Arvind Kumar Tripathi,J.
Summon the record within four weeks.
List in the week commencing 9.5.2011 for admission.
Order Date :- 6.4.2011
HSM
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