Jagvir Singh vs State Of U.P. And Others
2011 Latest Caselaw 892 ALL

Citation : 2011 Latest Caselaw 892 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Jagvir Singh vs State Of U.P. And Others on 5 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 38001 of 2010
 

 
Petitioner :- Jagvir Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kamal Mishra
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit.

List after six weeks.

Order Date :- 5.4.2011

SRY

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