U.P. Sunni Central Board Of Waqf vs Ivth Additional District Judge & ...
2011 Latest Caselaw 886 ALL

Citation : 2011 Latest Caselaw 886 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

U.P. Sunni Central Board Of Waqf vs Ivth Additional District Judge & ... on 5 April, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 29972 of 2001
 

 
Petitioner :- U.P. Sunni Central Board Of Waqf
 
Respondent :- Ivth Additional District Judge & Others
 
Petitioner Counsel :- Shahid Masud
 
Respondent Counsel :- C.S.C.,Anshu Chaudhary
 

 
Hon'ble Sibghat Ullah Khan,J.

List in the next cause list.

Order Date :- 5.4.2011

vks

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