Kapil Deo vs State Of U.P. And Others
2011 Latest Caselaw 876 ALL

Citation : 2011 Latest Caselaw 876 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Kapil Deo vs State Of U.P. And Others on 5 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 36155 of 2010
 

 
Petitioner :- Kapil Deo
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manoj Kumar Mishra
 
Respondent Counsel :- C.S.C.,Nasiruzzaman
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list, peremptorily, amongst top ten cases.

Order Date :- 5.4.2011

SRY

Download the LatestLaws.com Mobile App