Indrapal vs State Of U.P.
2011 Latest Caselaw 872 ALL

Citation : 2011 Latest Caselaw 872 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Indrapal vs State Of U.P. on 5 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23513 of 2010
 

 
Petitioner :- Indrapal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- G.R.S. Pal
 
Respondent Counsel :- Govt Advocate,P.P.S.Rathore
 

 
Hon'ble B.N. Shukla,J.

Learned AGA prays for and is allowed 2 weeks time to file counter affidavit.

List thereafter.

Order Date :- 5.4.2011

SU.

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