Naseem Ahmad vs State Of U.P.
2011 Latest Caselaw 870 ALL

Citation : 2011 Latest Caselaw 870 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Naseem Ahmad vs State Of U.P. on 5 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30539 of 2010
 

 
Petitioner :- Naseem Ahmad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shahabuddin,Shibli Naseem
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

Counter affidavit filed today is taken on record.

List after two weeks along with connected matter.

Order Date :- 5.4.2011

SU.

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