Shiv Nath Singh vs Commissioner, Azamgarh And ...
2011 Latest Caselaw 866 ALL

Citation : 2011 Latest Caselaw 866 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

Shiv Nath Singh vs Commissioner, Azamgarh And ... on 5 April, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 2337 of 2002
 

 
Petitioner :- Shiv Nath Singh
 
Respondent :- Commissioner, Azamgarh And Others
 
Petitioner Counsel :- B.S.Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sibghat Ullah Khan,J.

List in the next cause list.

Order Date :- 5.4.2011

vks

Download the LatestLaws.com Mobile App