Smt. Bindu Devi vs State Of U.P. And Others
2011 Latest Caselaw 849 ALL

Citation : 2011 Latest Caselaw 849 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Smt. Bindu Devi vs State Of U.P. And Others on 4 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 19239 of 2011
 

 
Petitioner :- Smt. Bindu Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Girish Vishwakarma
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

As requested, put up day after tomorrow.

Order Date :- 4.4.2011

SRY

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