Citation : 2011 Latest Caselaw 847 ALL
Judgement Date : 4 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 19377 of 2011 Petitioner :- Mohammad Yamin And Others Respondent :- Smt. Ruksana And Another Petitioner Counsel :- Mohan Srivastava Hon'ble Rajes Kumar,J.
Learned counsel for the petitioners states that the matter arises from the Revenue Court and, therefore, it is not cognizable by this Court.
Office is directed to place it before the concerned Court as fresh day after tomorrow i.e. on 6.4.2011.
Order Date :- 4.4.2011
OP
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