Shalabh Raghav vs State Of U.P. And Others
2011 Latest Caselaw 844 ALL

Citation : 2011 Latest Caselaw 844 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Shalabh Raghav vs State Of U.P. And Others on 4 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 19394 of 2011
 

 
Petitioner :- Shalabh Raghav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Om Prakash Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List and connect along with writ Civil Misc. Writ Petition No.18578 of 2011 on the date fixed in the said writ petition.

Order Date :- 4.4.2011

SRY

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