Mahendra Pal Singh vs Dist Admin Comm. Up Primary Agri ...
2011 Latest Caselaw 833 ALL

Citation : 2011 Latest Caselaw 833 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Mahendra Pal Singh vs Dist Admin Comm. Up Primary Agri ... on 4 April, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 
Civil Misc. Review Application No.  308893 of 2009 
 
IN
 
Case :- WRIT - A No. - 33519 of 2004
 

 
Petitioner :- Mahendra Pal Singh
 
Respondent :- Dist Admin Comm. Up Primary Agri Coop Credit Soc And Others
 
Petitioner Counsel :- Triloki Nath
 
Respondent Counsel :- C.S.C.,M.P. Gupta
 

 
Hon'ble Sibghat Ullah Khan,J.

Issue notice to opposite parties.

Order Date :- 4.4.2011

vks

Case :- WRIT - A No. - 33519 of 2004

Petitioner :- Mahendra Pal Singh

Respondent :- Dist Admin Comm. Up Primary Agri Coop Credit Soc And Others

Petitioner Counsel :- Triloki Nath

Respondent Counsel :- C.S.C.,M.P. Gupta

Hon'ble Sibghat Ullah Khan,J.

Issue notice on the review petition.

Order Date :- 4.4.2011

vks