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Smt. Gudiya Devi vs Yravi Karan Singh
2011 Latest Caselaw 830 ALL

Citation : 2011 Latest Caselaw 830 ALL
Judgement Date : 4 April, 2011

Allahabad High Court
Smt. Gudiya Devi vs Yravi Karan Singh on 4 April, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 440 of 2010
 

 
Petitioner :- Smt. Gudiya Devi
 
Respondent :- Yravi Karan Singh
 
Petitioner Counsel :- K.D. Tiwari,R.R. Tiwari
 

 
Hon'ble Rajes Kumar,J.

The applicant is directed to take steps to serve the opposite party by registered post.

List in the week commencing 2.5.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

OP

 

 

 
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