Pappu vs State Of U.P.
2011 Latest Caselaw 810 ALL

Citation : 2011 Latest Caselaw 810 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Pappu vs State Of U.P. on 1 April, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8852 of 2011
 

 
Petitioner :- Pappu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Km. Rachna Tiwari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble B.N. Shukla,J.

Learned AGA may file counter affidavit within 3 weeks. Rejoinder affidavit, if any, may be filed within one week thereafter.

List thereafter.

Order Date :- 1.4.2011

SU.

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