Gopal Tripathi vs A.D.J., Court No. 2 Varanasi & ...
2011 Latest Caselaw 809 ALL

Citation : 2011 Latest Caselaw 809 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Gopal Tripathi vs A.D.J., Court No. 2 Varanasi & ... on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 64860 of 2008
 

 
Petitioner :- Gopal Tripathi
 
Respondent :- A.D.J., Court No. 2 Varanasi & Another
 
Petitioner Counsel :- Shambhavi Nandan
 
Respondent Counsel :- Ajay Kr. Singh,Ashish Kr. Singh
 

 
Hon'ble Rakesh Tiwari,J.

Case is called out in the revised list. None appears on behalf of the petitioner to press this petition.It is, therefore, dismissed for default.

Order Date :- 1.4.2011

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