Smt. Hemlata Verma vs Sandeep Kumar Singh
2011 Latest Caselaw 808 ALL

Citation : 2011 Latest Caselaw 808 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Smt. Hemlata Verma vs Sandeep Kumar Singh on 1 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 441 of 2010
 

 
Petitioner :- Smt. Hemlata Verma
 
Respondent :- Sandeep Kumar Singh
 
Petitioner Counsel :- R.S. Chauhan
 

 
Hon'ble Rajes Kumar,J.

Both the parties appeared in person along with their counsels.

On their request, list on 2.5.2011 in Chamber at 1-30 P.M.

Till the next date of listing, interim order shall continue.

Order Date :- 1.4.2011

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