Citation : 2011 Latest Caselaw 801 ALL
Judgement Date : 1 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 54679 of 2002 Petitioner :- Ramesh Chandra Sharma Respondent :- Addl. D.J. Aligarh & Ors. Petitioner Counsel :- C.L. Chaudhary Respondent Counsel :- D.R. Sharma,Diwakar Rai,S.C. Hon'ble Rakesh Tiwari,J.
On the request of learned counsel for the petitioner, the case is passed over for the day.
Order Date :- 1.4.2011
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