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Ramesh Prasad Seth & Others vs Buddhan Prasad Yadav & Others
2011 Latest Caselaw 793 ALL

Citation : 2011 Latest Caselaw 793 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Ramesh Prasad Seth & Others vs Buddhan Prasad Yadav & Others on 1 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2742 of 2010
 

 
Petitioner :- Ramesh Prasad Seth & Others
 
Respondent :- Buddhan Prasad Yadav & Others
 
Petitioner Counsel :- Ajay Kumar Singh,Ashish Kumar Singh
 
Respondent Counsel :- K.M.Tripathi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the request of counsel for the appellants.

Order Date :- 1.4.2011

Meenu

 

 

 
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