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Khalil Ahmad vs Smt. Shaista Begum & Others
2011 Latest Caselaw 791 ALL

Citation : 2011 Latest Caselaw 791 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Khalil Ahmad vs Smt. Shaista Begum & Others on 1 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 54144 of 2002
 

 
Petitioner :- Khalil Ahmad
 
Respondent :- Smt. Shaista Begum & Others
 
Petitioner Counsel :- M.A. Qadeer
 
Respondent Counsel :- S.C.,B.P.S. Kachwaha,R. Rathore
 

 
Hon'ble Rakesh Tiwari,J.

Learned counsel for the petitioner prays for and is granted three weeks' time for filing rejoinder affidavit.

List this matter thereafter.

Order Date :- 1.4.2011

P

 

 

 
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