Habib vs Haji Ali Mohammad
2011 Latest Caselaw 790 ALL

Citation : 2011 Latest Caselaw 790 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Habib vs Haji Ali Mohammad on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 75824 of 2010
 

 
Petitioner :- Habib
 
Respondent :- Haji Ali Mohammad
 
Petitioner Counsel :- Rajesh Gupta
 
Respondent Counsel :- M. I. Khan
 

 
Hon'ble Rakesh Tiwari,J.

Learned counsel for the petitioner prays for and is granted three weeks' time for filing rejoinder affidavit.

List this matter thereafter.

Order Date :- 1.4.2011

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