Smt. Sunita Devi vs Rakesh Kumar Singh
2011 Latest Caselaw 786 ALL

Citation : 2011 Latest Caselaw 786 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Smt. Sunita Devi vs Rakesh Kumar Singh on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 
Civil Misc. Delay Condonation Application No.106899/2009
 
In
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 59 of 2009
 

 
Petitioner :- Smt. Sunita Devi
 
Respondent :- Rakesh Kumar Singh
 
Petitioner Counsel :- Sanjay Srivastava
 
Respondent Counsel :- Devashish Mitra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Delay in filing the appeal is condoned.

Office is directed to give a regular number.

List for admission.

Order Date :- 1.4.2011

Meenu

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