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Fakharey Alam vs Smt. Zebeda Begum & Others
2011 Latest Caselaw 779 ALL

Citation : 2011 Latest Caselaw 779 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Fakharey Alam vs Smt. Zebeda Begum & Others on 1 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3717 of 2010
 

 
Petitioner :- Fakharey Alam
 
Respondent :- Smt. Zebeda Begum & Others
 
Petitioner Counsel :- Santosh Kumar
 
Respondent Counsel :- Vishnu Gupta
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant is  directed to correct the description of the parties.

Case is passed over  today to enable the counsel for the appellant to prepare the case. He may also file a better date chart by the next date.

Order Date :- 1.4.2011

NS

 

 

 
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