Smt. Meeta Bhitauria vs Dr. Devendra Kumar Bhitauria
2011 Latest Caselaw 770 ALL

Citation : 2011 Latest Caselaw 770 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Smt. Meeta Bhitauria vs Dr. Devendra Kumar Bhitauria on 1 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 139 of 2011
 

 
Petitioner :- Smt. Meeta Bhitauria
 
Respondent :- Dr. Devendra Kumar Bhitauria
 
Petitioner Counsel :- Kaushlesh Tripathi
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent returnable at an early date. The applicant may take steps to serve the respondent within two weeks.

List in week commencing 9.5.2011.

Till the next date of listing, the proceeding in Matrimonial Case NO. 426 of 2010 (Dr. Devendra Kumar Bhitauria Vs. Smt. Meeta) pending in the court of Civil Judge (Senior Division), E.C. Act, Banda shall remain stayed.

Order Date :- 1.4.2011

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