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Smt. Amir Fatima vs D.J., Saharanpur & Others
2011 Latest Caselaw 765 ALL

Citation : 2011 Latest Caselaw 765 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Smt. Amir Fatima vs D.J., Saharanpur & Others on 1 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 10879 of 2000
 

 
Petitioner :- Smt. Amir Fatima
 
Respondent :- D.J., Saharanpur & Others
 
Petitioner Counsel :- M.A. Qadeer
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

In view of the orders dated 6.8.2010 and 13.8.2010, learned counsel for the petitioner prays for and is granted three weeks and no more time to seek instruction. No further adjournment shall be granted to him. The office shall also report regarding service of respondent no.3 on the next date.

Order Date :- 1.4.2011

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