Citation : 2011 Latest Caselaw 763 ALL
Judgement Date : 1 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 399 of 2009 Petitioner :- Anil Kumar Bansal Respondent :- Shri Arun Dass Bansal And Others Petitioner Counsel :- Ankush Tandon,Ashwani K. Misra Respondent Counsel :- Vashistha Tripathi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The appellant has filed an application praying that six weeks' further time may be allowed to file the paper book.
The prayer is allowed.
Order Date :- 1.4.2011
Meenu
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!