Citation : 2011 Latest Caselaw 759 ALL
Judgement Date : 1 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 94 of 2010 Petitioner :- Chajju Singh Thru' Legal Representative & Others Respondent :- State Of U.P. Thru' Collector & Anr. Petitioner Counsel :- Anoop Trivedi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Counsel for the appellants states that First Appeal (Defective) No. 233/2005 has been given a new number as First Appeal No. 31/2010. This appeal may be connected with that.
Order Date :- 1.4.2011
Meenu
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