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Rajesh Kumar Mishra vs Regional Jt Director Of Education ...
2011 Latest Caselaw 756 ALL

Citation : 2011 Latest Caselaw 756 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Rajesh Kumar Mishra vs Regional Jt Director Of Education ... on 1 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 1509 of 2008
 

 
Petitioner :- Rajesh Kumar Mishra
 
Respondent :- Regional Jt Director Of Education And Others
 
Petitioner Counsel :- Arun Kumar Singh,Ashok Khare
 
Respondent Counsel :- C.S.C.,Ashok Kumar Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 1.4.2011

NS

 

 

 
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