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Mohd. Raees vs Additional District Judge ...
2011 Latest Caselaw 753 ALL

Citation : 2011 Latest Caselaw 753 ALL
Judgement Date : 1 April, 2011

Allahabad High Court
Mohd. Raees vs Additional District Judge ... on 1 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 2234 of 2003
 

 
Petitioner :- Mohd. Raees
 
Respondent :- Additional District Judge Bullandsahar & Others
 
Petitioner Counsel :- Vinod Sinha,S.P. Singh
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Case is called out in the revised list. None appears on behalf of the petitioner to press this petition.It is, therefore, dismissed for default.

Order Date :- 1.4.2011

P

 

 

 
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